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[Cites 0, Cited by 0] [Section 51B] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51B(1) in The Himachal Pradesh Municipal Corporation Act, 1994

(1)There shall be two meetings of the Ward Sabha in a year. The meeting shall be convened by the elected ward Member at a public place after public notice alongwith agenda.