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State of Tamilnadu - Section

Section 61 in Tamil Nadu Educational Rules

61.

Written examinations shall be held at least once every term to test the progress of pupils. The results of these examinations should be recorded in book specially kept for the purpose.Managers of schools which present pupils for the Secondary School Leaving Certificate Public Examination conducted under the authority of Government of Tamil Nadu shall undertake to provide the necessary accommodation, furniture etc., for the examination and headmaster and other teachers of such schools shall except for special reasons which must be approved by the Director to act as Chief Superintendents or Assistant Superintendents of the Examination, if so required.