Bombay High Court
Manmeet Singh @ Sunny Narendra Digwa vs State Of Mah. Thr. Special Executive ... on 13 January, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
30apl1331.21.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
CRIMINAL APPLICATION (APL) NO. 1331/2021
Manmeet Singh @ Sunny Narendra Digwa ...Versus...State of Maharashtra
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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Ms. Shamsi Haider, APP for Respondent/State
CORAM : AVINASH G. GHAROTE, J.
DATE : 13/01/2022 Mr. Tiwari, learned counsel for the applicant is stated to be unwell, considering which list the matter after two weeks.
JUDGE rvjalit Digitally sign byRAJESH VASANTRAO JALIT Location:
Signing Date:14.01.2022 11:07