Section 2(d) in Delhi Medicare Service Personnel And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2008
(d)"medicare service personnel" in relation to a medicare service institution shall include,-(i)registered medical practitioners;(ii)registered nurses; nursing aids, midwives;(iii)para medical workers, ambulance service providers, and diagnostic services providers;(iv)any other personnel who are working in the premises for the purpose of training, studies etc.;
