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Supreme Court - Daily Orders

Suresh Chand Jain vs Director General, Nift . on 24 February, 2016

Bench: Chief Justice, Uday Umesh Lalit

     ITEM NO.808                              COURT NO.1               SECTION IX

                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     I.A. No.51-52 of 2016
     Petition(s) for Special Leave to Appeal (C) No(s). 15838/2015

     (Arising out of impugned final judgment and order dated                 17/04/2015
     in WP No. 872/2015 passed by the High Court Of Bombay)

     NAMDEV SHRIPATI PATIL AND ORS.                                    Petitioner(s)

                                                    VERSUS

     STATE OF MAHARASHTRA AND ORS.                                     Respondent(s)

     Date : 24/02/2016 These applications were mentioned today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)
                                         Mr. A. Radhakrishnan,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the applications along with the main matter on 08.03.2016 before an appropriate Bench.





                          (Ashok Raj Singh)                  (Veena Khera)
                            Court Master                      Court Master




Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2016.02.25
10:04:59 IST
Reason: