Supreme Court - Daily Orders
Suresh Chand Jain vs Director General, Nift . on 24 February, 2016
Bench: Chief Justice, Uday Umesh Lalit
ITEM NO.808 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No.51-52 of 2016
Petition(s) for Special Leave to Appeal (C) No(s). 15838/2015
(Arising out of impugned final judgment and order dated 17/04/2015
in WP No. 872/2015 passed by the High Court Of Bombay)
NAMDEV SHRIPATI PATIL AND ORS. Petitioner(s)
VERSUS
STATE OF MAHARASHTRA AND ORS. Respondent(s)
Date : 24/02/2016 These applications were mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr. A. Radhakrishnan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the applications along with the main matter on 08.03.2016 before an appropriate Bench.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.02.25
10:04:59 IST
Reason: