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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(2)(e) in Jharkhand Co-operative Societies Rules, 2008

(e)At the Preliminary General Meeting the election of the members of the Managing Committee and the Office-bearers of the society shall be conducted by the person presiding the first General Meeting in such manner as may be conducive to fair election and all points of order relating to the election shall be decided by him.