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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

(2)Small hydro project.-Located at the sites approved by State Nodal Agency/State Government using new plant and machinery, and installed power plant capacity to be lower than or equal to 25 MW at single location.