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[Cites 0, Cited by 0] [Section 54A] [Entire Act]

State of Rajasthan - Subsection

Section 54A(2) in The Rajasthan Municipalities (Election) Rules, 1994

(2)When an adjourned poll is recommended under sub-rule (2) of rule 53, the voters who have already voted at the poll so adjourned shall not be allowed to vote again.