Section 12(2)(o) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(o)The Registrar of the University shall be member secretary of the Board of Management but shall not have the right to vote.

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