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Madhya Pradesh High Court

Rupalee vs Health And Family Welfare Department on 14 October, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 22615 of 2018 (RUPALEE AND OTHERS Vs HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS) Dated : 14-10-2022 Parties through their counsel.

Learned counsel for the State prays for and is granted 4 week time to file reply to Interlocutory Application.

(VIJAY KUMAR SHUKLA) JUDGE Pramod Signature Not Verified Signed by: SOURABH YADAV Signing time: 14-10-2022 17:43:49