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Calcutta High Court (Appellete Side)

Jubeda Chitrakar vs The State Of West Bengal on 4 September, 2019

Author: Arijit Banerjee

Bench: Arijit Banerjee

1 S/L-4 04-09-2019 Ct-1 (Kole & Samrat) CRA 562 of 2018 With CRAN 3597 of 2018 Jubeda Chitrakar

-Vs.-

The State of West Bengal With CRA 592 of 2018 Mr. Ayan Bhattacharya, Mr. Anand Keshari, Mr. Sekhar Mukherjee ..... For the appellant in CRA 562 of 2018.

Mr. Arnab Chatterjeee, ... For the appellant in CRA 592 of 2018.

Mr. Saswata Gopal Mukherjee, Ld. P.P. Ms. Amita Gour, ... For the State.

Hearing concluded. C.A.V. ( Thottathil B. Radhakrishnan, C.J. ) ( Arijit Banerjee, J. )