Section 2(j) in The M.P. Ashaskiya Shikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978
(j)[ "Salary" means the salary and other allowances payable to a teacher or an employee at the rate as may be notified by the institution;] [Substituted by Madhya Pradesh Act No. 26 of 2000, Section 4(ii) (w.e.f. 18-8-2000).]
