Punjab-Haryana High Court
Dr. Saraj Kumar Kovind vs Central Bureau Of Investigation on 22 April, 2010
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Crl. Misc. No. M- 3919 of 2010 (O&M)
Date of decision: April 22, 2010
Dr. Saraj Kumar Kovind ...Petitioner
Versus
Central Bureau of Investigation, New Delhi ...Respondent
CORAM:- HON'BLE MR. JUSTICE GURDEV SINGH
Present: Mr. R.S. Cheema, Senior Advocate with
Mr. R.K. Trikha, Advocate,
for the petitioner.
Mr. S.S. Sandhu, Standing counsel for CBI.
GURDEV SINGH, J.
For order, see Crl. Misc. No. M- 36224 of 2009 Jevan Kumar Raut Versus Central Bureau of Investigation, of even date.
April 22, 2010 (GURDEV SINGH ) prem JUDGE