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State of Madhya Pradesh - Section

Section 21 in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

21. Contribution to Advocates Welfare Fund.

- Net proceeds received from the distribution and sale of the Madhya Pradesh Adhivakta Kalyan Nidhi Stamps shall be contributed by the Bar Council to the Madhya Pradesh Adhivakta Kalyan Nidhi.