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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(2)(xii) in The Bombay Inams (Kutch Area) Abolition Act, 1958

(xii)"Kamipasa land" means land held for service useful to Government or analogous service or, as the case may be, to the village community, but does not include land held for service as revenue or police patel;