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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1)(ii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(ii)coordinate the working of the Committees and other affairs thereof including programmes undertaken by such Committees for the development of markets and market areas;