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State of Assam - Section

Section 42 in Assam Forest Regulation, 1891

42. All persons bound to aid in case of accident at revenue station.

- In case of any accident or emergency involving danger to any property at a revenue-station established under a rule made under Section 40, every person employed at such revenue station, whether by the Government or by any private person, shall render assistance to any Forest Officer or Police Officer demanding his aid in averting such danger and securing such property from damage or loss.