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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(4) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(4)The Selection Committee shall prepare a list of candidates in order of merit as disclosed by the aggregate of marks obtained by them in the written test and interview. If two or more candidates obtain equal marks the candidates obtaining higher marks in the written test shall be placed higher in the list. The number of names in the list shall be larger but not larger by more than 25 per cent of the vacancies.Note.-The Syllabus and the procedure of the competitive examination are given in Appendix 'A'.