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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(4)(b) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(b)not be put to disadvantageous position in respect of pay and allowances which he would have been entitled to, had he continued in the parent Market Committee ;