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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1)(f) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(f)any other matter except amendment of bye-laws or expulsion of any member with the permission of the Chairman of the General Body Meeting.