Section 3(h) in First Statutes of the University of Udaipur
(h)[ 'Executive Committee' means the Executive Committee of the Board of Control of the University as constituted under section 19(10) of the Act;] [Inserted by Resolution No. 48 dated 27-10-1964, app. by the Chancellor, and notified by the University of Udaipur on 27/28- 11-1964.]
