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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(1) in Maharashtra Cinemas (Regulation) Rules, 1966

(1)All exits and other doors or openings intended to be used for the purpose of exits shall be indicated by notices in the language understood in the locality in white letters 17.5 cms. long, upon a black ground painted on or above the doors at least 2.05 m. above the floor.