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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Karnataka - Subsection

Section 54(2) in Rajiv Gandhi University of Health Sciences Act, 1994

(2)Where the University has instituted a provident fund under subsection (1) the Government may declare the provisions of the Provident Funds Act 1925 (Central Act III of 1925) shall apply to such fund as if it were a Government Provident Fund.