Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(b) in The Official Trustees (West Bengal Amendment) Act, 1985

(b)the words "in such form, as may be prescribed" shall be inserted at the end.