Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(1) in The Bengal Agricultural Debtors Act, 1936 (1)This Act may be called the Bengal Agricultural Debtors Act, [1936] [Figures substituted by W.B. Act 7 of 1948.].
