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[Cites 0, Cited by 1] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(f) in The Indian Telegraph Act, 1885

(f)the charges in respect of
(i)the establishment, maintenance, working, repair, transfer or shifting of any telegraph line, appliance or apparatus;
(ii)the services of operators operating such line, appliances or apparatus;