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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Odisha - Subsection

Section 5B(4) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(4)Unless otherwise specified there shall be separate tenders for each unit and every tender must be submitted to such authority and, in such manner and on such date has may be specified in the tender notice.