Punjab-Haryana High Court
Anil Kumar Kohli vs Harsh Kohli And Others on 11 July, 2014
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No. 4804 of 2013 (O&M)
Date of Decision : 11.07.2014
Anil Kumar Kohli
....Petitioners
Versus
Harsh Kohli and others
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
Present : Ms. Seema Arora, Advocate for
Mr. C.M.Munjal, Advocate for the petitioner
MAHESH GROVER, J.
Learned counsel for the petitioner prays for permission to withdraw the instant petition.
Permitted to do so.
Dismissed as withdrawn.
July 11, 2014 (MAHESH GROVER)
rekha JUDGE
Rekha Sihag
2014.07.15 10:19
I attest to the accuracy and
integrity of this document
High Court Chandigarh