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Punjab-Haryana High Court

Anil Kumar Kohli vs Harsh Kohli And Others on 11 July, 2014

Author: Mahesh Grover

Bench: Mahesh Grover

                        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                       CHANDIGARH

                                        CR No. 4804 of 2013 (O&M)
                                        Date of Decision : 11.07.2014

            Anil Kumar Kohli
                                                                         ....Petitioners

            Versus

            Harsh Kohli and others
                                                                         ...Respondents

            CORAM : HON'BLE MR.JUSTICE MAHESH GROVER

            Present :          Ms. Seema Arora, Advocate for
                               Mr. C.M.Munjal, Advocate for the petitioner

            MAHESH GROVER, J.

Learned counsel for the petitioner prays for permission to withdraw the instant petition.

Permitted to do so.

Dismissed as withdrawn.




            July 11, 2014                                    (MAHESH GROVER)
            rekha                                                JUDGE




Rekha Sihag
2014.07.15 10:19
I attest to the accuracy and
integrity of this document
High Court Chandigarh