Punjab-Haryana High Court
Janak Raj vs Kailash Chand Sharma And Anr on 20 December, 2019
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
477/5
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP-1152-2017
Date of Decision:-20.12.2019
Janak Raj ... Petitioner
vs.
Sh. Kailash Chand Sharma and another ....Respondents
CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present:- Mr. Rajesh Arora, Advocate
for the petitioner.
Mr. A.S. Virk, Advocate
for the respondents.
AVNEESH JHINGAN, J.(ORAL)
For details and reasoned order, see order of even date passed in COCP No. 1148 of 2017 titled as Surender Kumar Vs. Kailash Chand Sharma and another.
(AVNEESH JHINGAN ) JUDGE 20.12.2019 manoj Whether speaking/reasoned Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 20-01-2020 00:23:00 :::