Central Administrative Tribunal - Delhi
Shri Ashok Kumar vs Union Of India: Through on 24 January, 2012
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH
O.A. No.2924/2010
M.A. No.2293/2010
M.A. 2424/2010
M.A. 2977/2011
M.A. 187/2012
New Delhi this the 24th day of January, 2012
Honble Mrs. Meera Chhibber, Member (J)
Honble Mr. Shailendra Pandey, Member (A)
1. Shri Ashok Kumar,
S/o Shri Tahla Ram,
Working as Head Clerk.
2. Shri Mange Ram,
S/o Shri Babu Ram,
Working as Head Clerk.
3. Shri Satish Kumar,
S/o Shri Ram Nihor,
Working as Head Clerk.
4. Shri Ajit Singh,
S/o Shri Phosal Singh,
Working as Head Clerk.
5. Shri Satya Dev
S/o Shri Shiv Narayan
Working as Head Clerk.
6. Smt. Rekha Kalra,
W/o Shri Jitender Kalra,
Working as Head Clerk.
7. Smt. Manjeet Kaur,
W/o Shri Devinder Pal Singh,
Working as Head Clerk.
8. Shri Jai Bhagwan,
S/o Shri Ram Saroop,
Working as D.M.S-II. .. Applicants
All working under the Dy. Chief Material
Manager, Northern Railway, Shakurbasti,
New Delhi.
(By Advocate: None)
Versus
Union of India: through
1. The General Manager,
Northern Railway,
Baroda House,
New Delhi.
2. The Deputy Chief Material Manager,
Northern Railway,
General Store Depot,
Shakurbasti,
New Delhi.
3. Shri Mohinder Singh,
S/o Shri Chandgi Ram
(Retd as Supdt.)
4. Shri Nand Kishore,
S/o Shri Dharam Nand
5. Shri Kanwal Pal Singh
S/o Shri Bain Singh.
6. Shri Kamaljit Singh,
S/o Shri Preetam Singh.
7. Shri Manohar Lal,
S/o Shri Bhagwan Dass.
8. Shri Chand Kumar
S/o Shri Nand Kishore
9. Shri Suresh Kumar,
S/o Shri Tek Chand.
10. Shri Jawahar Lal,
S/o Shri Mata Din.
11. Shri Fateh Singh,
S/o Shri Ram Parshadh.
12. Shri Hari Kishan,
S/o Shri Devi Prasad.
13. Shri Janak Raj,
S/o Shri Bachittan Singh. -Respondents
(All working as DMS-III, in Northern
Railway, under the Respondent no. 2)
Services effected through Respondent No.2 of
R-3 to R-13)
(By Advocate: Shri V.S.R. Krishna with Shri Shailendra Tiwary for R-1-2
Shri B.S. Mainee for R-3 to 13)
ORDER (ORAL)
Mrs. Meera Chhibber, Member (J) None for the applicants even in the revised call nor any request has been for adjournment. Accordingly, this O.A. is dismissed for default and non-prosecution.
(Shailendra Pandey) (Mrs. Meera Chhibber)
Member (A) Member (J)
/jyoti/