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[Cites 0, Cited by 0] [Section 170(10)] [Section 170] [Entire Act]

State of Assam - Subsection

Section 170(10)(iii) in Rules Under the Land and Revenue Regulation

(iii)The original or a copy of every list of notice boards prepared and for the time being in force will be open to inspection by the public free of change in the same manner as the sale statement referred to in sub-rule. (4) of this rule.