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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(1)(d) in The U.P. Minor Minerals (Concession) Rules, 1963

(d)summon or order the production of any such document, book, register or record as is referred to in clause (d)