Himachal Pradesh High Court
Municipal Corporation vs . Om Prakash Kapoor on 20 October, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Municipal Corporation vs. Om Prakash Kapoor CMPMO No. 295 of 2012.
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20.10.2023. Present: Mr. Mukul Sood, Advocate, for the petitioner.
Mr. R.K. Bawa, Senior Advocate with Mr. Basant Pal Thakur, Advocate, for LRs of respondent.
CMP(M) No.1042 of 2021.
Learned counsel for non-applicant(s)/respondent(s) of undertakes to remove the objections within one week. List on 03.11.2023. rt Henceforth, Registry is directed to reflect name of Mr. Mukul Sood, Advocate, representing the petitioner, in the cause list.
(Tarlok Singh Chauhan) Judge 20.10.2023.
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