Rajasthan High Court - Jodhpur
The State Of Rajasthan vs India Solar Ray Power Pvt Ltd on 30 November, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 3365/2019
The State Of Rajasthan
----Petitioner
Versus
India Solar Ray Power Pvt Ltd
----Respondent
For Petitioner(s) : Mr. Sandeep Shah, Sr. Advocate &
AAG assisted by Mr. Abhimanyu Singh
Rathore
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 30/11/2022 Learned counsel for the petitioner submits that he has filed the certified copies of the annexures.
In view of the submission made by the learned counsel for the petitioner, the defect No.1 pointed out by the Office is waived.
The extra set has already been filed.
(VINIT KUMAR MATHUR),J 1-nitin/-
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