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Rajasthan High Court - Jodhpur

The State Of Rajasthan vs India Solar Ray Power Pvt Ltd on 30 November, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                    S.B. Civil Writ Petition No. 3365/2019

                                   The State Of Rajasthan
                                                                                                      ----Petitioner
                                                                       Versus
                                   India Solar Ray Power Pvt Ltd
                                                                                                    ----Respondent


                                   For Petitioner(s)          :    Mr. Sandeep Shah, Sr. Advocate &
                                                                   AAG assisted by Mr. Abhimanyu Singh
                                                                   Rathore



                                                HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 30/11/2022 Learned counsel for the petitioner submits that he has filed the certified copies of the annexures.

In view of the submission made by the learned counsel for the petitioner, the defect No.1 pointed out by the Office is waived.

The extra set has already been filed.

(VINIT KUMAR MATHUR),J 1-nitin/-

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