Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Haryana - Subsection Section 73(a) in The Haryana New Mandi Townships Building Rules, 1967 (a)clause (iv) shall apply as if 16 centimetres (6.299 inches) were substituted for 11 centimetres (3.331 inches) in the last line;
