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State of Goa - Section

Section 10 in The Goa Rehabilitation Board Act, 2006

10. Temporary absence of members.

- If any members of the Board is by infirmity or otherwise rendered temporarily incapable of carrying out his duties or is absent on leave or otherwise not available, the Government may appoint another person to officiate for him and to carry out his functions under this Act or any rules or regulations made thereunder.