Supreme Court - Daily Orders
Municipal Commissioner Of Greater ... vs Fatima on 5 March, 2019
Bench: Mohan M. Shantanagoudar, Navin Sinha
ITEM NO.10 IN COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3989/2019
(Arising out of impugned final judgment and order dated 17-06-2016
in WP No. 1576/1996 passed by the High Court Of Judicature At
Bombay)
MUNICIPAL COMMISSIONER OF GREATER MUMBAI & ANR. Petitioner(s)
VERSUS
FATIMA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.34265/2019-CONDONATION OF DELAY
IN FILING and IA No.34267/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 05-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Dhruv Mehta,Sr.Adv.
Mr. Ashish Wad,Adv.
Ms. Priti Puradare,Adv.
Mrs. Jayashree Wad,Adv.
Mr. Sidharth Mahajan,Adv.
Ms. Sukriti Jaggi,Adv.
For M/s. J.S. Wad and Co.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay in filing the special leave petition as well as on the special leave petition.
Signature Not Verified(NARENDRA PRASAD) Digitally signed by (JAGDISH CHANDER) NARENDRA PRASAD COURT MASTER Date: 2019.03.07 15:03:08 IST BRANCH OFFICER Reason: