Section 97(b) in The Greater Noida Industrial Development Area Building Regulations, 1992
(b)The application for building permit for the construction of a farm house shall accompanied with a non refundable bank draft payable to "Greater Noida Industrial Development Authority". The fee shall be calculated on the basis of Rs. 5/- per square metres of the covered area and Re 1 per square metre of the plot area. Building material will be stacked within the premises.
