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State of Rajasthan - Section

Section 45 in First Statutes of the Jai Narayan Vyas University Jodhpur

45.

If the number of candidates nominated exceeds the number of vacancies to be filled, poll shall be taken at the meeting. Ballot papers wit h the names of persons nominated printed thereon will be furnished at the meetings held for the purpose of making the election. All the members present at the meeting shall be entitled to vote in the election. The Vice-Chancellor in the case of elections by the Senate, the Syndicate and the Academic Council, shall determine the time during which the ballot box shall be kept open for the receipt of ballot papers and this time-limit shall be notified to the voters in the notice of election. The scrutiny shall be conducted by the Registrar and not less than two scrutineers to be selected by the Chairman of the meeting from among those present at the meeting.