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[Cites 0, Cited by 5] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(6) in The Right of Children to Free and Compulsory Education Act, 2009

(6)The Central Government shall-
(a)develop a framework of national curriculum with the help of academic authority specified under section 29;
(b)develop and enforce standards for training of teachers;
(c)provide technical support and resources to the State Government for promoting innovations, researches, planning and capacity building.