Section 3(2)(f) in The Companies (Meetings of Board and its Powers) Rules, 2014

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Union of India - Subsection

Section 3(2)(f) in The Companies (Meetings of Board and its Powers) Rules, 2014

(f)to ensure that participants attending the meeting through audio visual means are able to hear and see the other participants clearly during the course of the meeting:

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Union of India - Subsection

Section 3(2)(f) in The Companies (Meetings of Board and its Powers) Rules, 2014