Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(p) in The Rajasthan State Aid to Industries Act, 1961 (p)by grant of any assistance in any other form which, in the opinion of the State Government, may be conducive for the promotion or development of industries in the State.
