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[Cites 0, Cited by 0] [Section 23(3B)] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(3B)(ii) in The Kerala General Sales Tax Act, 1963

(ii)For the removal of doubt it is hereby clarified that the provisions of clause (i) of this sub-section shall apply to all tax and other amount pending payment as on the 1st day of April 1994.