Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 271A] [Entire Act] State of Kerala - Subsection Section 271A(b) in Kerala Panchayat Raj Act, 1994 (b)'right to Information' means the right to have access to information and includes the right to take certified copies or relevant extracts of a document.
