Jammu & Kashmir High Court
Jugal Kishore Sharma vs State Of J&K And Others on 4 December, 2019
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 5
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 273/2019
[WP (C) No. 532/2019]
CM (1328/2019[1/2019])
Jugal Kishore Sharma ...Petitioner(s)
Through:- Petitioner present in person
V/s
State of J&K and others ...Respondent(s)
Through:- Mr. S.S Nanda, Sr. AAG
CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
Petitioner who is present in person has handed over a copy of the judgment in case titled "Ghulam Mohammad Dar Vs. State of J&K and others" to Mr. S.S Nanda, learned Sr. AAG in the open Court, who shall examine the same by the next date of hearing.
List for consideration on 18.12.2019.
(Tashi Rabstan) Judge JAMMU 04.12.2019 Shivalee SHIVALEE KHAJURIA 2019.12.06 11:29 I attest to the accuracy and integrity of this document