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State of Karnataka - Section
Section 14 in The Karnataka State Higher Education Council Act, 2010
14. The Executive Committee.
- There shall be an Executive Committee for the Council which shall consist of the following members, namely:-Chapter-III The Executive Committee| (i) | the Vice-Chairman of the council; | Chairman |
| (ii) | the Executive Director; | Member-Secretary |
| (iii) | two Vice-Chancellors, nominated by rotation bythe Council for a period of one year | Members |
| (iv) | four of the ten academicians of repute who arethe members of the Council nominated by it by rotation for aperiod of twenty months | Members |
| (v) | the Principal Secretary to Government, HigherEducation Department, | Ex-officio member |
| (vi) | the Principal Secretary to the Government,Medical Education Department, | Ex-officio member |