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[Cites 0, Cited by 0] [Section 40(8)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(8)(b) in Finance Act, 2012

(b)notwithstanding anything contained in the Act, for the purpose of computing any period of limitation under this Act, the period beginning with the date of such agreement and ending on the date of order under sub-section (1) shall be excluded: