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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(5) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(5)The Board may also deploy the services of the student, legal services volunteers and nongovernmental organization volunteers in Para-legal tasks such as contacting the parents of juveniles in conflict with law and gathering relevant social and rehabilitative information about the juveniles.