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Union of India - Section

Section 17 in The Patent Rules, 2003

17. Definitions

.-In this Chapter, unless the context otherwise requires,-
(a)"Article" means an Article of the Treaty;
(b)"Treaty" or "PCT" means the Patent Cooperation Treaty;
(c)All other words and expressions used herein and not defined but defined in the PCT shall have the same meaning as assigned to them in that Treaty.