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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Bombay Presidency - Subsection

Section 44(2)(d) in Bombay Primary Education Act, 1947

(d)in the case of a district school board, such portion of the income of the district local board as the [State] Government may fix under sub-section (1) of section 41;